Raja Babu Bharti And 4 Ors. vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 3041 ALL

Citation : 2019 Latest Caselaw 3041 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Raja Babu Bharti And 4 Ors. vs State Of U.P. Thru Prin.Secy. ... on 16 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10475 of 2019
 
Petitioner :- Raja Babu Bharti And 4 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Women & Child Development &Ors
 
Counsel for Petitioner :- Shrikant Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Shrikant Mishra, learned counsel for the petitioners has filed supplementary affidavit, today in the Court, the same is taken on record.

List/ put up this petition on 22.04.2019 in the additional cause list to enable the learned Additional Chief Standing Counsel to seek complete instructions in the matter.

Order Date :- 16.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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