Ratan @ Chaita vs State Of U.P.
2019 Latest Caselaw 3036 ALL

Citation : 2019 Latest Caselaw 3036 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Ratan @ Chaita vs State Of U.P. on 16 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 5536 of 2016
 

 
Appellant :- Ratan @ Chaita
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bhole Ram,Kameshwar Singh,Krishna Kant Shukla
 
Counsel for Respondent :- G.A.,Ajay Kumar Srivastava
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

List in the week commencing 20.5.2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 16.4.2019

RCT/-

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