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Alok Singh vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 3035 ALL

Citation : 2019 Latest Caselaw 3035 ALL
Judgement Date : 16 April, 2019

Allahabad High Court
Alok Singh vs State Of U.P. Thru. Prin. Secy. ... on 16 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9660 of 2019
 
Petitioner :- Alok Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt.Of Cooperative & Ors.
 
Counsel for Petitioner :- Laltaprasad Misra,Shailendra Singh Rajawat
 
Counsel for Respondent :- C.S.C,Rakesh Kumar Chaudhary
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Pratyush Tripathi, learned Standing Counsel has filed supplementary counter affidavit, today in the Court, the same is taken on record.

List/ put up tomorrow i.e. 17.04.2019 to enable the learned counsel for the petitioner to file the supplementary rejoinder affidavit to the supplementary counter affidavit.

Order Date :- 16.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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