Summer Khan vs United Indian Insurance Co. Ltd. ...
2019 Latest Caselaw 2966 ALL

Citation : 2019 Latest Caselaw 2966 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Summer Khan vs United Indian Insurance Co. Ltd. ... on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1278 of 2001
 

 
Appellant :- Summer Khan
 
Respondent :- United Indian Insurance Co. Ltd. And Others
 
Counsel for Appellant :- Aklank Jain
 
Counsel for Respondent :- ,M.A. Zaidi,M.A.Zaidi,V.K.Dwivedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list in the next cause list.

Order Date :- 15.4.2019

Mukesh

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