Citation : 2019 Latest Caselaw 2958 ALL
Judgement Date : 15 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 998 of 1995 Appellant :- Prabhu Respondent :- Rama Nand Sharma And Others Counsel for Appellant :- Manoj Kumar Singh Counsel for Respondent :- A.L. Jaiswal,K.L.Grover,Ramesh Singh,Sharve Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revised. None present for appellant.
List on 25.4.2019.
Order Date :- 15.4.2019
Mukesh
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