Ram Milan Yadav vs State Of U.P.
2019 Latest Caselaw 2916 ALL

Citation : 2019 Latest Caselaw 2916 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Ram Milan Yadav vs State Of U.P. on 12 April, 2019

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13673 of 2019
 

 
Applicant :- Ram Milan Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed by learned counsel for the applicant, list this case in the week commencing 08.07.2019.

Order Date :- 12.4.2019

Pr/-

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