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Smt.Akbari Begum vs Nasim Ahmad
2019 Latest Caselaw 2910 ALL

Citation : 2019 Latest Caselaw 2910 ALL
Judgement Date : 12 April, 2019

Allahabad High Court
Smt.Akbari Begum vs Nasim Ahmad on 12 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 554 of 1996
 

 
Appellant :- Smt.Akbari Begum
 
Respondent :- Nasim Ahmad
 
Counsel for Appellant :- M.A.Qadeer
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri V.C.Dixit-Advocate, list on 18.4.2019 in the cause list.

Order Date :- 12.4.2019

Mukesh

 

 

 
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