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Rambali Yadav vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 2909 ALL

Citation : 2019 Latest Caselaw 2909 ALL
Judgement Date : 12 April, 2019

Allahabad High Court
Rambali Yadav vs State Of U.P. Thru Addl.Chief ... on 12 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6932 of 2019
 
Petitioner :- Rambali Yadav
 
Respondent :- State Of U.P. Thru Addl.Chief Secy.Consumer Protection &Ors.
 
Counsel for Petitioner :- Sm Singh Royekwar,Sumeet Tahilramani
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the week commencing 13.05.2019.

Interim order, if any, to continue till the next date of listing.

Order Date :- 12.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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