Chetan Kumar vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 2908 ALL

Citation : 2019 Latest Caselaw 2908 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Chetan Kumar vs State Of U.P. Thru Addl.Chief ... on 12 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6982 of 2019
 
Petitioner :- Chetan Kumar
 
Respondent :- State Of U.P. Thru Addl.Chief Secy. Consumer Protection &Anr
 
Counsel for Petitioner :- Sm Singh Royekwar,Sumeet Tahilramani
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List this petition in the week commencing 13.05.2019.

Interim order, if any, to continue till the next date of listing.

Order Date :- 12.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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