Citation : 2019 Latest Caselaw 2905 ALL
Judgement Date : 12 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 24576 of 2018 Petitioner :- Mohd. Asad Abbasi Respondent :- State Of U.P. Thru. Prin. Secy. Technical Edu.,Lko & Ors. Counsel for Petitioner :- Ajay Kishor Pandey Counsel for Respondent :- C.S.C.,Shardha Mishra,Virendra Mishra Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this case on 30.04.2019.
Order Date :- 12.4.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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