Citation : 2019 Latest Caselaw 2904 ALL
Judgement Date : 12 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 36774 of 2018 Petitioner :- Shailendra Kumar Singh Respondent :- State Of U.P. Thru Prin. Secy. Secondary Education & Ors. Counsel for Petitioner :- Satendra Kumar Singh,Paresh Kumar Singh Counsel for Respondent :- C.S.C.,R K Suryavanshi,Savitra Vardhan Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this petition in the week commencing 22.04.2019.
In the meantime, the opposite parties shall abide by the conditions of earlier order.
Order Date :- 12.4.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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