State Of U.P. Thru Supdt. Engg. Xvi ... vs National Building Const. Corp. ...
2019 Latest Caselaw 2898 ALL

Citation : 2019 Latest Caselaw 2898 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

State Of U.P. Thru Supdt. Engg. Xvi ... vs National Building Const. Corp. ... on 12 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1702 of 2000
 

 
Appellant :- State Of U.P. Thru Supdt. Engg. Xvi Circle P.W.D. Kanpur
 
Respondent :- National Building Const. Corp. And Others
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- Shambhu Chopra,Arvind Minocha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office to make its noting whether on the basis of valuation made by appellant or respondent, this matter be listed before Division Bench or this Court.

List on 19.4.2019 for this purpose.

Order Date :- 12.4.2019

Mukesh

Download the LatestLaws.com Mobile App