Pradeep Kumar vs State Of U.P. And Another
2019 Latest Caselaw 2896 ALL

Citation : 2019 Latest Caselaw 2896 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Pradeep Kumar vs State Of U.P. And Another on 12 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 2412 of 2019
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Mohit Singh,Ravi Kumar Singh
 
Counsel for Respondent :- C.S.C.,M.N. Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Impleadment Application No.Nil of 2019 is allowed.

Learned counsel for the petitioner is permitted to implead the postal authorities as one of the respondents in the writ petition within a period of three days.

List again in the next cause list showing the name of Sri Nisheeth Yadav as counsel for the respondent-Commission.

Order Date :- 12.4.2019

Pramod Tripathi

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