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Union Of India And 3 Others vs Shiva Nand Sharma And Another
2019 Latest Caselaw 2892 ALL

Citation : 2019 Latest Caselaw 2892 ALL
Judgement Date : 12 April, 2019

Allahabad High Court
Union Of India And 3 Others vs Shiva Nand Sharma And Another on 12 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 52373 of 2017
 

 
Petitioner :- Union Of India And 3 Others
 
Respondent :- Shiva Nand Sharma And Another
 
Counsel for Petitioner :- Krishna Agarawal
 
Counsel for Respondent :- Sudhanshu Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

It appears that so far notice has not been sent to the contesting respondent no.1.

Learned counsel for the petitioner may take fresh steps.

Office is also directed to submit report, if some one has put in appearance on behalf of respondent no.1.

Order Date :- 12.4.2019

Pramod Tripathi

 

 

 
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