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Shailesh Kumar Pandey vs Union Of India And 4 Others
2019 Latest Caselaw 2889 ALL

Citation : 2019 Latest Caselaw 2889 ALL
Judgement Date : 12 April, 2019

Allahabad High Court
Shailesh Kumar Pandey vs Union Of India And 4 Others on 12 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 24542 of 2018
 

 
Petitioner :- Shailesh Kumar Pandey
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Sunil Kumar Srivastava,Shri Ashok Khare, Sr. Advocate
 
Counsel for Respondent :- A.S.G.I.,Manoj Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Twice time has been granted to the respondents for filing counter affidavit but till date it has not been filed.

As a last opportunity, a months further time and no more is allowed to file counter affidavit to the respondents failing which the petition will be heard treating the averments made in the petition to be true and correct.

List on 13.5.2019.

Order Date :- 12.4.2019

Pramod Tripathi

 

 

 
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