Arun Kumar Rajbhar vs State Of U.P.
2019 Latest Caselaw 2872 ALL

Citation : 2019 Latest Caselaw 2872 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Arun Kumar Rajbhar vs State Of U.P. on 11 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1365 of 2019
 

 
Appellant :- Arun Kumar Rajbhar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Durgesh Chandra Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Reminder be sent through special messenger to the court concerned for sending lower court record.

List in the week commencing 6th May, 2019.

Order Date :- 11.4.2019

RCT/-

Download the LatestLaws.com Mobile App