Ravi Varma vs State Of U.P. And Another
2019 Latest Caselaw 2865 ALL

Citation : 2019 Latest Caselaw 2865 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Ravi Varma vs State Of U.P. And Another on 11 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 4923 of 2018
 

 
Appellant :- Ravi Varma
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Saroj Kumar Tripathi
 
Counsel for Respondent :- G.A.,Anil Kumar Verma
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list after four weeks to enable learned counsel for the appellant to file rejoinder affidavit.

Order Date :- 11.4.2019

RCT/-

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