Citation : 2019 Latest Caselaw 2860 ALL
Judgement Date : 11 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 72 Case :- CRIMINAL APPEAL No. - 6515 of 2018 Appellant :- Kamruddin And Another Respondent :- State Of U.P. Counsel for Appellant :- Ashwani Kumar Rai,Mahesh Prasad Yadav Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
List this case in the week commencing 20th May, 2019.
Order Date :- 11.4.2019
RCT/-
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