Nem Singh vs Ram Veer And Another
2019 Latest Caselaw 2855 ALL

Citation : 2019 Latest Caselaw 2855 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Nem Singh vs Ram Veer And Another on 11 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1006 of 2019
 

 
Appellant :- Nem Singh
 
Respondent :- Ram Veer And Another
 
Counsel for Appellant :- Devesh Kumar Verma,Suresh Chandra Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondent by speed / registered post returnable on 7th May, 2019.

Call for record of Court below.

Steps be taken immediately.

Order Date :- 11.4.2019

Mukesh

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