Darab Singh vs Satish Sharma And 6 Others
2019 Latest Caselaw 2846 ALL

Citation : 2019 Latest Caselaw 2846 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Darab Singh vs Satish Sharma And 6 Others on 11 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 999 of 2019
 

 
Appellant :- Darab Singh
 
Respondent :- Satish Sharma And 6 Others
 
Counsel for Appellant :- Dinesh Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List/put up on 19.4.2019 as fresh so that the counsel for appellant may call for record from his counterpart showing that the vehicle's permit was not surrendered as held by Tribunal.

Order Date :- 11.4.2019

Mukesh

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