C/M, Mahavir Prasad Lakhan Lal ... vs State Of U.P. Thru. ...
2019 Latest Caselaw 2831 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9563 of 2019
 
Petitioner :- C/M, Mahavir Prasad Lakhan Lal Adharsh Inter College & Anr.
 
Respondent :- State Of U.P. Thru. Secy.,Deptt.Of Secondary Education & Ors
 
Counsel for Petitioner :- Ripu Daman Shahi,Ajay Pratap Singh
 
Counsel for Respondent :- C.S.C.,Raj Kr Singh Suryvanshi,Virendra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri R.D.Shahi, learned counsel for the petitioners has filed supplementary affidavit, today in the Court, the same is taken on record.

Sri Ran Vijay Singh, learned Additional Chief Standing Counsel has submitted that this matter has come up before this Court by notice, therefore, paper-book of this case is not available with him. He prays for adjournment only for today.

List/ put up this petition on 15.04.2019 as fresh in the additional cause list.

In the meantime, if any action is taken, the same shall be subject to further orders of this Court.

Order Date :- 11.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]