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Rakesh Kumar vs State Of U.P. Thru. Secy. ...
2019 Latest Caselaw 2829 ALL

Citation : 2019 Latest Caselaw 2829 ALL
Judgement Date : 11 April, 2019

Allahabad High Court
Rakesh Kumar vs State Of U.P. Thru. Secy. ... on 11 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 11171 of 2018
 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P. Thru. Secy. Secondary Education And Others
 
Counsel for Petitioner :- Radhey Shyam Tiwari,Deep Narayan Tripathi
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Ran Vijay Singh, learned Additional Chief Standing Counsel has filed the counter affidavit, today in the Court, the same is taken on record.

Learned counsel for the petitioner prays for and is granted ten days' time to file the rejoinder affidavit.

List this petition in the week commencing 22.04.2019.

Order Date :- 11.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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