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Mahesh Chandra And 2 Others vs State Of U.P.
2019 Latest Caselaw 2826 ALL

Citation : 2019 Latest Caselaw 2826 ALL
Judgement Date : 11 April, 2019

Allahabad High Court
Mahesh Chandra And 2 Others vs State Of U.P. on 11 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 5393 of 2018
 

 
Appellant :- Mahesh Chandra And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Digvijay Singh,Rajiv Lochan Shukla,Dr. Akhilesh Kumar Sharma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Sri Sunil Kumar Chaturvedi, learned counsel for the complainant seeks time to file counter affidavit.

Learned counsel for the appellant has opposed the said prayer.

In the circumstances, one week and no more time is granted for filing counter affidavit.

List in the week commencing 22.4.2019.

Order Date :- 11.4.2019

RCT/-

 

 

 
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