Ravendra And Others vs State Of U.P.
2019 Latest Caselaw 2824 ALL

Citation : 2019 Latest Caselaw 2824 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Ravendra And Others vs State Of U.P. on 11 April, 2019

Bench: Vipin Sinha, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL APPEAL No. - 968 of 1997
 

 
Appellant :- Ravendra And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pt. Mohan Chandra,Ghanshyam Joshi,N.K.Rastogi
 
Counsel for Respondent :- D.G.A.
 

 
Hon'ble Vipin Sinha,J.

Hon'ble Ifaqat Ali Khan,J.

List in the week commencing 22.4.2019.

Order Date :- 11.4.2019

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