Mithilesh vs State Of U.P.
2019 Latest Caselaw 2805 ALL

Citation : 2019 Latest Caselaw 2805 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Mithilesh vs State Of U.P. on 11 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 4648 of 2018
 

 
Appellant :- Mithilesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ramesh Kumar Shukla,Ghanshyam Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted two weeks and no more time to file counter affidavit.

List in the week commencing 6th May, 2019.

Order Date :- 11.4.2019

RCT/-

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