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Riyazuddin vs State Of U.P.
2019 Latest Caselaw 2776 ALL

Citation : 2019 Latest Caselaw 2776 ALL
Judgement Date : 10 April, 2019

Allahabad High Court
Riyazuddin vs State Of U.P. on 10 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14814 of 2019
 

 
Applicant :- Riyazuddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Vashisth
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 30.4.2019 before the appropriate Bench.

When the case is listed next, name of Sri Amar Jeet Upadhyaya be printed in the cause list as counsel for opposite party.

Order Date :- 10.4.2019

RCT/-

 

 

 
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