Citation : 2019 Latest Caselaw 2760 ALL
Judgement Date : 10 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1092 of 2008 Appellant :- Ram Kumar Awasthi Respondent :- Rajeshwar And Others Counsel for Appellant :- Ramendra Asthana Counsel for Respondent :- Bimal Prasad,K.N.Saxena,Pankaj Saksena,Vijay Kumar Ojha,Vijay Prakash Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
Other side to file reply on or before 3rd May, 2019.
List on 4.5.2019.
Order Date :- 10.4.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!