United India Insurance Co Ltd vs Smt. Krishna Devi And Others
2019 Latest Caselaw 2757 ALL

Citation : 2019 Latest Caselaw 2757 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

United India Insurance Co Ltd vs Smt. Krishna Devi And Others on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 171 of 2005
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Smt. Krishna Devi And Others
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- Rakesh Kumar,Rishikesh Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri Arvind Kumar-Advocate, list on 17.4.2019.

Order Date :- 10.4.2019

Mukesh

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