Smt. Ramwati And Another vs U.P.S.R.T.C.
2019 Latest Caselaw 2754 ALL

Citation : 2019 Latest Caselaw 2754 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Smt. Ramwati And Another vs U.P.S.R.T.C. on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1258 of 1991
 

 
Appellant :- Smt. Ramwati And Another
 
Respondent :- U.P.S.R.T.C.
 
Counsel for Appellant :- R.K. Porwal
 
Counsel for Respondent :-M.M.Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R.K. Porwal-Advocate would like to go through the record which is before this Court as the claim petition was dismissed holding that UPSRTC bus was not involved in the accident.

List on 17.4.2019 for hearing.

Order Date :- 10.4.2019

Mukesh

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