Citation : 2019 Latest Caselaw 2745 ALL
Judgement Date : 10 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 72 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14873 of 2019 Applicant :- Sravan And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Rakesh Tripathi I,Santosh Kumar Jaiswal Counsel for Opposite Party :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
On the request of learned counsel for the applicant, list this case in the week commencing 15.4.2019 before the appropriate Bench.
Order Date :- 10.4.2019
RCT/-
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