Smt.Sharda Yadav vs M.Shriniwas Rao And Others
2019 Latest Caselaw 2743 ALL

Citation : 2019 Latest Caselaw 2743 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Smt.Sharda Yadav vs M.Shriniwas Rao And Others on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 289 of 2009
 

 
Appellant :- Smt.Sharda Yadav
 
Respondent :- M.Shriniwas Rao And Others
 
Counsel for Appellant :- A.K.Malviya,Satya Prakash Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Except formal order, there is no defect.Office to give regular number.

I have requested Sri Rakesh Bahadur, Advocate, who normally appears for New India Insurance Company Limited to accept a copy of memo of appeal and seek instructions from the insurance company.

List on 26.4.2019 for admission hearing.

Order Date :- 10.4.2019

Mukesh

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