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Rajat vs State Of U.P.
2019 Latest Caselaw 2729 ALL

Citation : 2019 Latest Caselaw 2729 ALL
Judgement Date : 9 April, 2019

Allahabad High Court
Rajat vs State Of U.P. on 9 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 2241 of 2019
 

 
Appellant :- Rajat
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashutosh Pandey,Raj Kumar Sharma
 
Counsel for Respondent :- G.A.,Chetan Chatterjee
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of Sri Chetan Chatterjii, learned counsel for the complainant, two weeks' and no more time is granted for filing counter affidavit.

List in the week commencing 29.4.2019.

Order Date :- 9.4.2019

RCT/-

 

 

 
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