Om Prakash vs State Of U.P.
2019 Latest Caselaw 2727 ALL

Citation : 2019 Latest Caselaw 2727 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Om Prakash vs State Of U.P. on 9 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 3779 of 2016
 

 
Appellant :- Om Prakash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kameshwar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

In this case paper book is ready and the case is ripe for hearing.

Accordingly, list this case in the week commencing 13th May, 2019 for final hearing.

Order Date :- 9.4.2019

RCT/-

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