U.P.S.R.T. vs Smt.Kiran Devi And Others
2019 Latest Caselaw 2703 ALL

Citation : 2019 Latest Caselaw 2703 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

U.P.S.R.T. vs Smt.Kiran Devi And Others on 9 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1316 of 1993
 

 
Appellant :- U.P.S.R.T.
 
Respondent :- Smt.Kiran Devi And Others
 
Counsel for Appellant :- Samir Sharma,Nripendra Mishra
 
Counsel for Respondent :- N.P.Varshney
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 17.4.2019 along with First Appeals From Order No.1316 of 1993, 1317 of 1993, 1318 of 1993 and 1319 of 1993.

Order Date :- 9.4.2019

Mukesh

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