M/S National Insurance Company ... vs Bimal Kumar Banerjee And Others
2019 Latest Caselaw 2701 ALL

Citation : 2019 Latest Caselaw 2701 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

M/S National Insurance Company ... vs Bimal Kumar Banerjee And Others on 9 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1010 of 1992
 

 
Appellant :- M/S National Insurance Company Ltd.
 
Respondent :- Bimal Kumar Banerjee And Others
 
Counsel for Appellant :- K.S.Amist
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.S. Amist, learned counsel for the appellant prays for and is granted a week's time to file reply to the cross objection filed by Sri Yogesh Kumar Saxena on behalf of claimants- respondent in this appeal..

List on 25.4.2019.

Order Date :- 9.4.2019

Mukesh

Download the LatestLaws.com Mobile App