Manoaj Chaturvedi @ Pattu vs State Of U.P.
2019 Latest Caselaw 2677 ALL

Citation : 2019 Latest Caselaw 2677 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Manoaj Chaturvedi @ Pattu vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1593 of 2019
 

 
Appellant :- Manoaj Chaturvedi @ Pattu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dipak Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 17.4.2019.

In the meantime, learned A.G.A. will obtain instructions in the matter.

Order Date :- 8.4.2019

RCT/-

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