Satpal @ Satta vs State Of U.P.
2019 Latest Caselaw 2676 ALL

Citation : 2019 Latest Caselaw 2676 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Satpal @ Satta vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1903 of 2019
 

 
Appellant :- Satpal @ Satta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Bharti
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned A.G.A., two weeks' time is granted for filing counter affidavit.

List in the week commencing 29th April, 2019.

Order Date :- 8.4.2019

RCT/-

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