Raja Ram vs State Of U.P.
2019 Latest Caselaw 2675 ALL

Citation : 2019 Latest Caselaw 2675 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Raja Ram vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1040 of 2019
 

 
Appellant :- Raja Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arvind Agrawal
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Learned counsel for the appellant prays for and is granted three weeks' time to file rejoinder affidavit.

List in the week commencing 13th May, 2019.

Order Date :- 8.4.2019

RCT/-

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