National Insurance Company Ltd. vs Smt. Balbiri Devi And Others
2019 Latest Caselaw 2628 ALL

Citation : 2019 Latest Caselaw 2628 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

National Insurance Company Ltd. vs Smt. Balbiri Devi And Others on 8 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 666 of 1999
 

 
Appellant :- National Insurance Company Ltd.
 
Respondent :- Smt. Balbiri Devi And Others
 
Counsel for Appellant :- Arvind Kumar,B.K. Narain
 
Counsel for Respondent :- Manish Nigam,D.Narain,Mahipal Singh,Prakash Chandra,Satya Deo Ojha,Sushil Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.D. Ojha-Advocate has given recent judgment to Sri Arvind Kumar-Advocate that even in absence of pleading, enhancement can be prayed for.

List on 11.4.2019 for hearing.

Order Date :- 8.4.2019

Mukesh

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