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National Insurance Company Ltd. vs Raj Kumar @ Raju And Others
2019 Latest Caselaw 2620 ALL

Citation : 2019 Latest Caselaw 2620 ALL
Judgement Date : 8 April, 2019

Allahabad High Court
National Insurance Company Ltd. vs Raj Kumar @ Raju And Others on 8 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1917 of 2007
 

 
Appellant :- National Insurance Company Ltd.
 
Respondent :- Raj Kumar @ Raju And Others
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- V.C. Dixit,V.K. Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Civil Misc. Correction Application)

This is an application seeking correction in the order dated 17.9.2017.

The correction application is allowed.

In the first paragraph of the third line of the judgment dated 17.9.2017, the word 'claimant - respondent no.1" be read as 'respondent / claimant'

When the matter was settled in the Lok Adalat, this matter was cognizable by Division Bench. However, after the amendment in Rules, it has become a Single Judge matter.

Hence, the matter is placed before the undersigned.

Order Date :- 8.4.2019

Mukesh

 

 

 
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