Lekhraj Singh And Others vs State Of U.P. And Others
2019 Latest Caselaw 2608 ALL

Citation : 2019 Latest Caselaw 2608 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Lekhraj Singh And Others vs State Of U.P. And Others on 5 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 60
 

 
Case :- APPLICATION U/S 482 No. - 17493 of 2006
 

 
Applicant :- Lekhraj Singh And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Bhuvnesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Bhuvnesh Kumar Singh, learned counsel for the applicant.

List in the next cause list.

Order Date :- 5.4.2019

RCT/-

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