Anurag And Another vs U.O.I. Thru Secy.Ministry Of ...
2019 Latest Caselaw 2601 ALL

Citation : 2019 Latest Caselaw 2601 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Anurag And Another vs U.O.I. Thru Secy.Ministry Of ... on 5 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7631 of 2018
 
Petitioner :- Anurag And Another
 
Respondent :- U.O.I. Thru Secy.Ministry Of Human Resource Development&Ors.
 
Counsel for Petitioner :- Sanjay Kumar Singh,Smt. Durga Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.,Amit Kr. Singh Bhaduriya,Mahendra Kr Mishra,Shivam Sharma
 

 
Hon'ble Rajesh Singh Chauhan,J.

Since Smt. Durga Tiwari, learned counsel for the petitioners and the learned Additional Chief Standing Counsel for the State-respondents have already concluded their arguments, the matter was listed for hearing of Sri Hemant Kumar Mishra, who has filed Writ Petition No.27505 (S/S) of 2018.

Judgment reserved.

Order Date :- 5.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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