Shahba Wali Khan vs State Of U.P. And 3 Others
2019 Latest Caselaw 2600 ALL

Citation : 2019 Latest Caselaw 2600 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Shahba Wali Khan vs State Of U.P. And 3 Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4060 of 2019
 

 
Petitioner :- Shahba Wali Khan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Adil Jamal
 
Counsel for Respondent :- C.S.C.,Ashok Kumar
 

 
Hon'ble Prakash Padia,J.

Vide order dated 26.3.2019, learned counsel for the respondent was directed to seek instructions in the matter.

Today when the matter was taken up again a request was made on behalf of Sri Ashok Kumar, learned counsel for the respondent to grant some more time.

In the interest of justice one week further time is grated to the learned counsel for the respondent to seek instructions in the matter.

Put up this matter in the additional cause list on 15.4.2019.

Order Date :- 5.4.2019

M.A.Ansari

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