Matiullah Ansari vs State Of U.P. And 3 Others
2019 Latest Caselaw 2597 ALL

Citation : 2019 Latest Caselaw 2597 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Matiullah Ansari vs State Of U.P. And 3 Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5176 of 2019
 

 
Petitioner :- Matiullah Ansari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- B.B.Rai,Ajitabh Choubey,Sanjay Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Mangla Prasad Rai
 

 
Hon'ble Prakash Padia,J.

Put up on 25.4.2019 in the additional cause list. In the meanwhile, Mr. Mangla Prasad Rai, learned counsel for the respondents no.3 and 4 will seek instructions in the matter.

Order Date :- 5.4.2019

Pramod Tripathi

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