Delhi Transport Corporation New ... vs Bhagwat Singh Bulandshahar
2019 Latest Caselaw 2584 ALL

Citation : 2019 Latest Caselaw 2584 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Delhi Transport Corporation New ... vs Bhagwat Singh Bulandshahar on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 113 of 2004
 

 
Appellant :- Delhi Transport Corporation New Delhi
 
Respondent :- Bhagwat Singh Bulandshahar
 
Counsel for Appellant :- Avinash Swaroop,A.Srivastava,Vishesh Kumar Gupta
 
Counsel for Respondent :- V.B. Keserwani,N.Shukla,Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the appellant has sought adjournment on the ground of illness.

List in the next cause list.

Order Date :- 5.4.2019

Mukesh

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