Chandrika Prasad vs The National Insurance Co. Ltd. B. ...
2019 Latest Caselaw 2580 ALL

Citation : 2019 Latest Caselaw 2580 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Chandrika Prasad vs The National Insurance Co. Ltd. B. ... on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 227 of 2000
 

 
Appellant :- Chandrika Prasad
 
Respondent :- The National Insurance Co. Ltd. B. Manager And Others
 
Counsel for Appellant :- Vashitha Tiwari
 
Counsel for Respondent :- Kuldip Shanker Amist
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for appellant. Sri Kuldip Shanker Amist-Advocate is present.

List on 12.4.2019.

Order Date :- 5.4.2019

Mukesh

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