National Insurance Company vs Smt.Shanker Wati And Others
2019 Latest Caselaw 2578 ALL

Citation : 2019 Latest Caselaw 2578 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

National Insurance Company vs Smt.Shanker Wati And Others on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 516 of 1997
 

 
Appellant :- National Insurance Company
 
Respondent :- Smt.Shanker Wati And Others
 
Counsel for Appellant :- S.B.L. Gour
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

As a last chance to him, list on 12.4.2019 in the cause list.

Order Date :- 5.4.2019

Mukesh

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