Mahendra Patel And Another vs State Of U.P. And Another
2019 Latest Caselaw 2576 ALL

Citation : 2019 Latest Caselaw 2576 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Mahendra Patel And Another vs State Of U.P. And Another on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10688 of 2019
 

 
Applicant :- Mahendra Patel And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Krishna Kant Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 12.4.2019.

Order Date :- 5.4.2019

Mukesh

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