Nityanand Pandey vs State Of U.P. And Others
2019 Latest Caselaw 2575 ALL

Citation : 2019 Latest Caselaw 2575 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Nityanand Pandey vs State Of U.P. And Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 66325 of 2011
 

 
Petitioner :- Nityanand Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vinod Kumar Singh,P.K. Upadhyay
 
Counsel for Respondent :- C.S.C.,A.K. Verma,Neeraj Kumar Srivastava,P. Srivastava
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, list on 08.5.2019.

Order Date :- 5.4.2019

Pramod Tripathi

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