Abhishek Yadav vs State Of U.P. And Another
2019 Latest Caselaw 2573 ALL

Citation : 2019 Latest Caselaw 2573 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Abhishek Yadav vs State Of U.P. And Another on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5170 of 2019
 

 
Petitioner :- Abhishek Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Birendra Kaushik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

On the request of Smt. Praveen Shukla, learned Standing Counsel, put up on 11.4.2019 in the additional cause list. In the meanwhile she may obtain instructions in the matter.

Order Date :- 5.4.2019

Pramod Tripathi

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